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[Cites 0, Cited by 0] [Section 3(5D)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5D)(a) in The Levy Sugar Price Equalisation Fund Act, 1976

(a)in a case falling under clause (a) of that sub-section, operate as the discharge of the liability in relation to such amount of the person, court, Government, bank or other authority so crediting the amount;