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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(2)(e) in The Bihar Panchayat Raj Act, 2006

(e)All sewage, rubbish and offensive matter deposited on streets or collected by the Gram Panchayat from streets, latrines, urinals, sewers, cesspools and other places;