Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 457] [Entire Act] State of Assam - Subsection Section 457(2) in The Assam Excise Rules, 2016 (2)The name of the place of the manufactory in which and the buildings in which the warehouse to be constructed or work;
