Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 74(4) in Arunachal Pradesh Goods Tax Act, 2005

(4)Any vacancy in the membership of the Appellate Tribunal shall be filled up by the Government as soon as practicable.