Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 17 in Punjab Gau-Sewa Commission Act, 2014 17. Funds of the Commission. - The funds of the Commission shall consist of the grants made by the Government, donations, gifts and bequests made to it.
