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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(o) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(o)"Primary Sports Body" means a sports unit operating in a revenue district which neither a State Level Sports Association nor a District Level Sports Association and is working at sub-division or tehsil or city or village level and is constituted by individuals and is affiliated to a District Level Sports Association;