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[Cites 0, Cited by 0] [Section 295(2)] [Section 295] [Entire Act]

State of Uttar Pradesh - Subsection

Section 295(2)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)place or deposit upon any street, or upon any open channel, drain or well in any street or in any public place any stall, chair, bench, box, ladder, bale or other thing whatever, so as to form an obstruction thereto or encroachment thereon;