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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4A(1)(a) in Andhra Pradesh Urban Areas (Development) Act, 1975

(a)to make rules to regulate the classification, methods of recruitment, conditions of service, pay and allowances and disciplinary conduct of the officer appointed under Section 4.