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Supreme Court - Daily Orders

Safal Bharat Guru Parampara vs The State Of Punjab on 12 November, 2018

     ITEM NO.28                           REGISTRAR COURT. 1             SECTION XVII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR K BABU

     Civil Appeal                No(s).   535-537/2017

     SAFAL BHARAT GURU PARAMPARA                                       Appellant(s)

                                                     VERSUS

     THE STATE OF PUNJAB & ORS.                                        Respondent(s)


     Date : 12-11-2018 These appeals were called on for hearing today.


     For Appellant(s)
                                       Ms. Nida Doon, Adv.
                                       Mr. Satish Pandey, Adv.
                                       Dr. Surender Singh Hooda, AOR

     For Respondent(s)
                                       Mr. Sanjay Upadhyay, Adv.
                                       Ms. Saumya Chaudhari, Adv.
                                       Ms. Eisha Krishn, Adv.
                                       Mrs. Lalita Kaushik, AOR
                                       Mr. Abhishek Raj, Adv.
                                       Mr. A.K. Sharma, AOR
                                       Mr. Mukesh Kumar Maroria, AOR
                                       Ms. Suparna Srivastava, Adv.
                                       Mr. Tushar Mathur, Adv.
                                       Mr. Ram Swarup Sharma, AOR
                                       Ms. Bhavana Duhoon, Adv.
                                       Ms. Uttara Babbar, AOR
                                       Ms. Ranjeeta Rohatgi, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Four weeks' time is granted to respondent No.1 for filing counter affidavit.

Signature Not Verified

Respondent Nos.6 to 8 and 10 have already filed counter Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.17 11:02:41 IST affidavit.

Reason:

Last opportunity is granted to respondent No.2 for filing counter affidavit within four weeks. Item No.28 -2- Service is complete on respondent Nos.3, 4 and 9 but none has entered appearance.

Respondent No.5 has filed counter affidavit but after the opportunity was declined. The Ld. Counsel for respondent No.5 submits that he has filed counter affidavit with the permission of the Hon'ble Chief Justice's Court. He requested to take the counter affidavit on record. Registry to verify. List again on 3.1.2019.

K BABU Registrar