Supreme Court - Daily Orders
Safal Bharat Guru Parampara vs The State Of Punjab on 12 November, 2018
ITEM NO.28 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR K BABU
Civil Appeal No(s). 535-537/2017
SAFAL BHARAT GURU PARAMPARA Appellant(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
Date : 12-11-2018 These appeals were called on for hearing today.
For Appellant(s)
Ms. Nida Doon, Adv.
Mr. Satish Pandey, Adv.
Dr. Surender Singh Hooda, AOR
For Respondent(s)
Mr. Sanjay Upadhyay, Adv.
Ms. Saumya Chaudhari, Adv.
Ms. Eisha Krishn, Adv.
Mrs. Lalita Kaushik, AOR
Mr. Abhishek Raj, Adv.
Mr. A.K. Sharma, AOR
Mr. Mukesh Kumar Maroria, AOR
Ms. Suparna Srivastava, Adv.
Mr. Tushar Mathur, Adv.
Mr. Ram Swarup Sharma, AOR
Ms. Bhavana Duhoon, Adv.
Ms. Uttara Babbar, AOR
Ms. Ranjeeta Rohatgi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to respondent No.1 for filing counter affidavit.
Signature Not Verified
Respondent Nos.6 to 8 and 10 have already filed counter Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.17 11:02:41 IST affidavit.
Reason:
Last opportunity is granted to respondent No.2 for filing counter affidavit within four weeks. Item No.28 -2- Service is complete on respondent Nos.3, 4 and 9 but none has entered appearance.
Respondent No.5 has filed counter affidavit but after the opportunity was declined. The Ld. Counsel for respondent No.5 submits that he has filed counter affidavit with the permission of the Hon'ble Chief Justice's Court. He requested to take the counter affidavit on record. Registry to verify. List again on 3.1.2019.
K BABU Registrar