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Union of India - Section

Section 6 in The Rajghat Samadhi Act,1951

6. Power of Central Government to make rules.

The Central Government may, by notification in the Official Gazette, make [rules] [For Rajghat Samadhi Rules, 1952, see Gazette of India, 1952, Pt.II, Section 3, p.948.] to carry out the objects of this Act, and to regulate access to the Samadhi or to any portion thereof.