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Himachal Pradesh High Court

Bhajna Nand vs . Bharat Ram on 30 June, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Bhajna Nand vs. Bharat Ram .

CMPMO No.211 of 2022 30.06.2022 Present Mr. Bhupinder Gupta, Senior Advocate with Mr. Pranjal Munjal, Advocate, for the petitioner.

Mr. Romesh Verma, Advocate, for the respondent.

Reply to the petition is stated to have been filed, but the same is not on record. Registry to trace and place the same on record, if in order.

List on 11.07.2022.

(Sandeep Sharma) Judge 30th June, 2022 (shankar) ::: Downloaded on - 30/06/2022 20:04:49 :::CIS