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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)In a chawl the clear internal dimension of a bathroom sink, washing place and urinal shall not be less than 1.5 metres x 1.2 metres, 1 metres x 1 metre, 1.3 metres x 2 metres and 1 metre x 1 metre, respectively.