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State of Haryana - Section

Section 586 in Punjab Jail Manual

586. Prisoners to salute at word of command.

- Prisoners shall be required to salute the Deputy Superintendent, at the word or command of the officer in whose charge they are, are follows :-``Halt'' - to stand still if marching.``Rise'' - to rise from the sitting position.``Attention'' - to stop work if working.When it is desired to conclude the salute the following words shall be used:-``March'' - to move forward.``Sit'' - to assume the sitting position.``Work'' - to resume work.