Section 4(2)(f) in Gender Sensitization & Sexual Harassment of Women at Industrial Court/Labour Court, Ahmedabad (Prevention, Prohibition and Redressal) Regulations, 2013

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(f)any other member that the Principal Judicial Officer/Principal District Judge may deem fit to nominate:

Legal Document View