Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 75] [Entire Act] Union of India - Section Section 2 in The Criminal Law (Amendment) Act, 2005 2. Insertion of new section 195A.- After section 195 of the Indian Penal Code (45 of 1860 ), the following section shall be inserted, namely:-
