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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(2)The President shall normally be an individual who has gained distinction in his/her professional life and preferably has academic, research or operational experience in the broad domain of petroleum technology including energy and hydrocarbon development. In addition, he should be an individual who has a true understanding of the nature of professional education and commands public confidence.