Gujarat High Court
D.R Garmetns (India) Pvt. Ltd vs M/S Jmc Projects (India) Limited on 3 May, 2016
Bench: S.R.Brahmbhatt, B.N. Karia
C/FA/487/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 487 of 2016
With
CIVIL APPLICATION NO. 2204 of 2016
In
FIRST APPEAL NO. 487 of 2016
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D.R GARMETNS (INDIA) PVT. LTD.....Appellant
Versus
M/S JMC PROJECTS (INDIA) LIMITED....Defendant
======================================
Appearance:
MR SK PATEL, ADVOCATE for the Appellant
M/S WADIAGHANDY & CO, CAVEATOR for the Defendant
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 03/05/2016
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) The written submissions have been placed on record by the learned advocates for the parties. Looking to the paucity of time, as the vacation is approaching, putup for orders on 9th June 2016.
(S.R.BRAHMBHATT, J.) (B.N. KARIA, J.) Rathod...
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