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Gujarat High Court

D.R Garmetns (India) Pvt. Ltd vs M/S Jmc Projects (India) Limited on 3 May, 2016

Bench: S.R.Brahmbhatt, B.N. Karia

                       C/FA/487/2016                                            ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       FIRST APPEAL  NO. 487 of 2016
                                   With
                    CIVIL APPLICATION NO. 2204 of 2016
                                    In
                       FIRST APPEAL NO. 487 of 2016
         ======================================
                D.R GARMETNS (INDIA) PVT. LTD.....Appellant
                                  Versus
               M/S JMC PROJECTS (INDIA) LIMITED....Defendant
         ======================================
         Appearance:
         MR SK PATEL, ADVOCATE for the Appellant
         M/S WADIAGHANDY & CO, CAVEATOR for the Defendant
         ======================================

             CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
                    and
                    HONOURABLE MR.JUSTICE B.N. KARIA
          
                                        Date : 03/05/2016
          
                                       COMMON ORAL ORDER

(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) The written submissions have been placed on record by the  learned advocates for the parties.  Looking to the paucity of time, as the  vacation is approaching, put­up for orders on 9th June 2016.

(S.R.BRAHMBHATT, J.)  (B.N. KARIA, J.)  Rathod...

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