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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(4) in Orissa Universities Act, 1989

(4)No person shall be eligible to be a member of the Committee, if he is-
(a)A member of any of the authorities of the concerned University; or
(b)An employee of such University or of any College or institution maintained or recognized by or affiliated to that University.