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State of Rajasthan - Section

Section 8 in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

8. Authority competent to sanction pension.

- The authority competent to sanction the pension under these Rules shall be the Sub-Divisional Officer concerned. Sanction shall be issued in OAP III, a copy of which will be endorsed to the Treasury and the Collector of the District.