Himachal Pradesh High Court
Rajnish Bansal vs . Mohd. Iqbal & Another on 25 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajnish Bansal Vs. Mohd. Iqbal & Another Cr.MMO No. 467 of 2018 .
25.2.2022 Present: Ms.Sanjeevni Sood, Advocate, vice Mr.Sanjeev Sood, Advocate, for the petitioner.
Ms.Ranjana Pathania, Advocate, vice Mr.Imran Khan, Advocate, for respondent No. 1.
Mr.Dinesh Thakur, Additional Advocate General, for respondent No. 2.
On joint request of learned counsel appearing for private parties, list after four weeks.
(Vivek Singh Thakur), Judge.
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