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Himachal Pradesh High Court

Rajnish Bansal vs . Mohd. Iqbal & Another on 25 February, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Rajnish Bansal Vs. Mohd. Iqbal & Another Cr.MMO No. 467 of 2018 .

25.2.2022 Present: Ms.Sanjeevni Sood, Advocate, vice Mr.Sanjeev Sood, Advocate, for the petitioner.

Ms.Ranjana Pathania, Advocate, vice Mr.Imran Khan, Advocate, for respondent No. 1.

Mr.Dinesh Thakur, Additional Advocate General, for respondent No. 2.

On joint request of learned counsel appearing for private parties, list after four weeks.

(Vivek Singh Thakur), Judge.

25th February, 2022 (Keshav) ::: Downloaded on - 25/02/2022 20:13:34 :::CIS