Madhya Pradesh High Court
Anoop Jaiswal Alias Jassa vs The State Of Madhya Pradesh on 3 December, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-54117-2021 The High Court Of Madhya Pradesh MCRC No. 54117 of 2021 (ANOOP JAISWAL ALIAS JASSA Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 03-12-2021 Shri Ashish Tiwari, learned counsel for the applicant.
Shri Prashant Mishra, learned Panel Lawyer for the State. Learned counsel for the applicant prays for short time to file copy of deposition of witnesses.
List the matter after two weeks.
(VISHAL DHAGAT)
JUDGE
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Date: 2021.12.04
09:33:48 IST