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State of Madhya Pradesh - Section

Section 26 in The M.P. State Legal Services Authority Rules, 1996

26. Headquarters and office of the State Authority.

- Headquarters and office of the State Authority shall be located at Jabalpur, the main Seat of the High Court.] [Inserted by Notification No. 17 (E)-f8-97-XXI-B (II), dated 30-6-1998.][Schedule] [Substituted by Notification dated 26-4-1999.][See Rules 10, 11(1), 13(1), (2), 15, 16(1), 18 & 19]A. State Legal Services Authority
No. Name of the post Scales of Pay No. of Posts Remarks
(1) (2) (3) (4) (5)
1. Secretary 5900-200-6700 or 7300-100-7600 1  
2. Dy. Secretary 3200-100-3700-125-4700 3 One each for Jabalpur, Indore and Gwalior.
2-A. Under Secretary 3000-100-3500-125-4500 2  
3. Account Officer 2200-75-2800-100-4000 1  
4. Private Secretary to Executive Chairman 2000-60-2300-75-3200-100-3500 + Bihngualstenography allowance fixed by the Government from time to time+ petrol allowances sanctioned by the Government from time timeto time.    
5. Legal Aid Officer 2000-60-2300-75-3200-100-3500 67  
5-A. Audit Officer 2000-60-2300-75-3200-100-3500 1  
6. Senior Computer Programme System Analyst 2000-60-2300-75-3200-100-3500 1  
7. Superintendent 1640-60-2600-75-2900 1  
8. Personal Assistant or Stenographer to Secretary 1640-60-2600-75-2900 + Bilingual stenographyallowance and petrol allowance fixed by the Government from timeto time or 1400-40-1440-50-2340 1  
8-A. Assistant Auditor 1400-40-1440-50-2300 2  
9. Accountant (Trained) 1320-40-1440-50-2040 4 Two for Jabalpur and one each for Indore and Gwalior
10. Assistant Protocol Officer 1240-40-1440-50-2340+15 litre petrol every month. 1  
11. Upper Divisional Clerk 1240-40-1440-50-2340 5 Three for Jabalpur and one each for Indore and Gwalior
12. Lower Divisional Clerk 950-25-1000-30-1210-40-1530 11 Five for Jabalpur and three each for Indore and Gwalior
13. Computer Operator 950-25-1000-30-1210-40-1530 3  
14. Car-Driver 950-25-1000-30-1210-40-1530 3  
15. Daftari 775-12-871-15-1036-20-Special Allowance 2  
16. Peon 750-12-870-15-945 16 For Patron-in-Chief-2 For Secretary-3 For Dy. Secretary-6 ForAccountants Officer-1 Office-2
17. Farrash 750-12-870-15-945 3  
18. Waterman 750-12-870-15-945 3  
19. Watchman 750-12-870-15-945 3  
20. Sweeper 750-12-870-15-945 3  
B-High Court Legal Services Committee
(1) (2) (3) (4) (5)
1. Secretary One pay scale if member of Higher Judicial Service, or3700-125-4700-150-5000 if Addl. Registrar (ministerial) 1  
2. Stenographer 1400-40-1440-50-2340 2  
3. Accountant (Trained) 1320-40-1440-50-2040 1  
4. Upper Division Clerk 1200-40-1440-50-2040 1  
5. Lower Division Clerk 950-25-1000-30-1210-40-1530 2  
6. Car Driver 950-25-1000-30-1210-40-1530 1  
7. Peon 750-12-870-15-945 4  
C-District Legal Services Authority
(1) (2) (3) (4) (5)
1. Upper Division Clerk 1240-40-1440-50-2040 54 Two each for Bhopal, Indore, Gwalior, Jabalpur, Rewa, Raipur,Bilaspur, Ujjain, Sagar and one each for rest of theAuthorities.
2. Lower Division Clerk 950-25-1000-30-1210-40-1530 90 Two for each Authority.
3. Process Server 750-12-870-15-945 + Rs. 75/- extra allowance 99 Three each for Bhopal, Indore, Gwalior, Jabalpur, Rewa,Raipur, Bilaspur, Ujjain, Sagar and two each for rest of theAuthorities.
4. Peon 750-12-870-15-945 45  
D-Taluk Legal Services Committee
(1) (2) (3) (4) (5)
1. Lower Division Clerk 950-25-1000-30-1210-40-1530 160 One for each Committee where Civil Courts are functioning.
2. Peon 750-12-870-15-945 160 One for each Committee.
[Inserted by Notification No. 17 (E)-58-97-XXI-B (II), dated 30-6-1998.]