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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(7) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(7)"Educational Agency" means the educational committee, society, trust or association sponsoring, managing. administering, controlling and running a non-Government educational institution in higher education unless otherwise specifically mentioned;