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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(6) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(6)The Headquarters of the University shall be at Udaipur and it shall have such Colleges, campuses and affiliated institutions, as may be determined by the Government, by notification in the Official Gazette, on the appointed day and/or thereafter from time to time.