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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1) in Bihar Secretariat Service Act, 2007

(1)The relative seniority of members of the Service appointed to any grade before the appointed day shall be regulated by their relative seniority as determined before that day;Provided that if the seniority of any such member or members of the service had not been specifically determined before that day, it shall be determined by the cadre controlling authority.