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State of Maharashtra - Section

Section 24 in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

24. Consequences of absence of Chairman, Vice-Chairman or member without leave.

Subject to rules made by the State Government in this behalf a Chairman, Vice-Chairman or a member of the Market Committee who absents himself from three consecutive meetings of the Market Committee without leave of the Market Committee shall cease to be the Chairman, Vice-Chairman or member of the Market Committee.