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State of Rajasthan - Section

Section 19 in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

19. Formulation of policy on heritage tourism.

- (i) The State Government shall formulate policy on heritage tourism incorporating therein package of special concessions and incentives for heritage hotels, other heritage sites and heritage villages and provide general guidelines for development as a:so for facilitation and regulation thereof, and make it public in the form of booklets and afford wide publicity through media.
(2)Such policy may be revised by the State Government from time to time to pave the way for proper and timely growth of heritage tourism.