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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(g) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(g)"Scheduled Castes and Scheduled Tribes" means such Castes and Tribes as may be specified by the President of India from time to time under Articles 341 and 343 of the Constitution of India, respectively;