Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(4) in Andhra Pradesh Forest Act, 1967 (4)Any person selling or exchanging any forest produce in contravention of sub section (3) shall be punishable with fine which may extend to one thousand Rupees.
