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Andhra Pradesh High Court - Amravati

Sec Apseb Hyd And 2 vs M.D.Jayapraksh Gupta Chittoor on 18 April, 2023

36 & 37 HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: W.A.No.257 of 1999 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE (Through physical mode)

09. 18.04.2023 It is informed that Mr. P. Vinod Kumar, learned standing counsel, who was appearing for DISCOMS, is no more and now, Mr. V.R. Reddy Kovvuri, learned standing counsel, is appearing for DISCOMS.

Post this case after Summer Vacation, 2023. Print the name of Mr. V.R. Reddy Kovvuri, learned standing counsel, in the place of Mr. P. Vinod Kumar.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Nn