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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(1)(c) in Haryana Tax on Entry of Goods Into Local Areas Act, 2008

(c)affect any act done or any action taken (including any appointment, notification, notice, order, rule, form, regulation, certificate) in the exercise of any power conferred by or under the said Act ; or