Calcutta High Court (Appellete Side)
Shyam Sundar Balika Vidyalaya & Anr vs The State Of West Bengal & Ors on 26 June, 2013
Author: Debasish Kargupta
Bench: Debasish Kargupta
26.06.2013.
Sl. No. 213.
S.D.
W.P. 13893 (W) of 2013
Managing Committee of Mazilpur
Shyam Sundar Balika Vidyalaya & Anr.
Versus
The State of West Bengal & Ors.
Mr. Arjun Roy Mukherjee
Mr. J. Acharya
... For the Petitioners.
Mr. Santanu Kumar Mitra
...........For the W.B.S.E.
Mr. Biswajit De
Ms. Shabana Hasin
............For the State.
On the prayer made on behalf of the State respondents, the hearing of
this matter stands adjourned.
Let this matter appear in the Monthly Combined List of August 2013. Affidavit, if any, be exchanged in the meantime.
( Debasish Kar Gupta, J. )