Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 81 in The Chota Nagpur Tenancy Act, 1908 81. The provisions of Sections 220 to 223 shall, as far as they may be applicable, apply to appeals referred to in Rules 74 to 80 above.
