Section 56(2)(c) in Civil Court Rules of the High Court of Judicature at Patna

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

(c)[ Proof referred to in Order V, Rule 19A (2), C.P.C.:] [Substituted by C.S. No. 54, dated 27.12.1979.]

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