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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(d) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(d)[ The imported vehicles acquired by the State Trading Corporation and kept in its godowns for resale shall not be deemed to be kept or used in this State, provided that these vehicles shall not be put on public road use as motor vehicles under any circumstances till the ownership of such vehicle is changed.]