Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act] State of Uttar Pradesh - Subsection Section 56(2)(g) in U.P. Urban Planning and Development Act, 1973 (g)[ the fee to be paid on an application for permission under Sub- section (1) of Section 15; [Inserted by UP Act No. 13 of 1975]