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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2)(d) in New Town Kolkata Planning Area (Building) Rules, 2014

(d)the internal sewer system shall be connected to the house connection pipe of the main sewer line only through a master trap of approved design and quality;