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[Cites 0, Cited by 0] [Section 7B(2)] [Section 7B] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7B(2)(b) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(b)Has obtained a irrevocable consent from the Informant to provide to the Board with original Voluntary Information Disclosure Form whenever required by the Board; and