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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(4) in West Bengal Industrial Disputes Rules, 1958

(4)At the bottom of each certified copy the following particulars shall also be endorsed :-
(i)Date of application for copies ;
(ii)Date when requisites are notified ;
(iii)Date of supply of requisites ;
(iv)Date when copy was ready for delivery ;
(v)Date of delivery of the copy ;
(vi)Cost of copy.