Bombay High Court
Kmp Electro Private Limited vs K. Madhana Gopal on 20 December, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-31
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 17720 OF 2023
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 17398
OF 2023
Kmp Electro Private Limited ....PETITIONER
V/S
K. Madhana Gopal ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 20th December, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 12/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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