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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3) in The University of Kota Act, 2003

(3)The Dean of Student Welfare shall have the following duties:-
(a)to make arrangements of the housing of students,
(b)to direct a programme of students counselling,
(c)to arrange for employment of students in accordance with plans approved by the Vice-Chancellor,
(d)to supervise the extra-curricular activities of the students,
(e)to assist in the placement of the graduates of the University, and
(f)to organize and maintain contract with the alumni of the University.