Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Bihar - Subsection Section 72(3) in The Bihar State Housing Board Act, 1982 (3)Any investment made under this Section may, from time to time, subject to the provision of sub-section (1) be varied or transposed.
