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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(d) in The Punjab Rent Act, 1995

(d)to any premises let out to citizens of a foreign country or an embassy, high commission, legation or commission of a foreign State or such international organization, as may be specified by the State Government, by notification in the Official Gazette;