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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(f) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(f)ensure provision of timely assistance and relief to senior citizens in the event of natural calamities and other district ;