Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act] State of Jammu-Kashmir - Subsection Section 84(2)(x) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (x)liaison, coordination and cooperation with the District Child Protection Unit and Government authority as and when required; and