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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(5)(n) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(n)The school shall submit DISE format every year as on 30th of September to the District Education Officer through Block Education Officer.