Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(xx) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xx)to institute such Professorships, Readerships, [x x x] [Omitted by M.P. Act No. 10 of 1978.] Lecturerships or other teaching posts as may be proposed by the Academic Planning and Evaluation Board :