Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

A.K. Jain vs Dvb Employees Benefit Fund 2002 ... on 28 July, 2022

Author: Rekha Palli

Bench: Rekha Palli

                          $~R-5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 7016/2016
                                 A.K. JAIN                                           ..... Petitioner
                                                     Through:      None.

                                                     Versus

                                 DVB EMPLOYEES BENEFIT FUND 2002 (PENSION TRUST) &
                                 ORS                                ..... Respondent
                                              Through:   None.


                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                               ORDER

% 28.07.2022

1. None appears for the parties when the matter is called out. In the interest of justice, adverse orders are deferred.

2. Let the matter remain on Board.

REKHA PALLI, J JULY 28, 2022 acm Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:29.07.2022 15:06:19