Delhi High Court - Orders
A.K. Jain vs Dvb Employees Benefit Fund 2002 ... on 28 July, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~R-5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7016/2016
A.K. JAIN ..... Petitioner
Through: None.
Versus
DVB EMPLOYEES BENEFIT FUND 2002 (PENSION TRUST) &
ORS ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 28.07.2022
1. None appears for the parties when the matter is called out. In the interest of justice, adverse orders are deferred.
2. Let the matter remain on Board.
REKHA PALLI, J JULY 28, 2022 acm Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:29.07.2022 15:06:19