Supreme Court - Daily Orders
Hare Krushna Mahanta vs Himadri Sahu on 10 August, 2023
ITEM NO.29 REGISTRAR COURT. 1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 5541/2023
HARE KRUSHNA MAHANTA Petitioner(s)
VERSUS
HIMADRI SAHU & ANR. Respondent(s)
Date : 10-08-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Chitta Ranjan Mishra, Adv.
Mr. Shakti Kanta Pattanaik, AOR
For Respondent(s)
Mr. G. Balaji, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent No.1 but none has entered appearance.
Respondent No.2 is granted four weeks’ time, as last opportunity, for filing counter affidavit.
At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court, as per rules. Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.08.12 11:59:59 IST
Reason: H. SHASHIDHARA SHETTY
Registrar