Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 142(1)] [Section 142] [Entire Act]

NCT Delhi - Subsection

Section 142(1)(e) in The Delhi Municipal Corporation Act, 1957

(e)relates to the business of a railway administration and is exhibited within any railway station or upon any wall or other property of a railway administration; or